Allahabad High Court
Rohit @ Deshraj (Second Bail) vs The State Of U.P. on 8 February, 2016
Author: Bachchoo Lal
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 1076 of 2016 Applicant :- Rohit @ Deshraj (Second Bail) Opposite Party :- The State Of U.P. Counsel for Applicant :- Ratnesh Kant Agnihotri Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Sri Sandeep Tiwari, Advocate has filed vakalatnama on behalf of the prosecutrix be taken on record.
This is second bail application.
List with previous papers before the appropriate bench.
Order Date :- 8.2.2016 A.