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[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Odisha - Subsection

Section 96(3) in The Orissa Registration Rules, 1988

(3)The papers referred to in Sub-rule (1) (a) shall be bound into volumes of convenient size approximately of 500 pages at the end of the year. The file-book referred to in Sub-rule (1)(b) and the third file-book of the Register, shall be bound into volumes of not exceeding 200 pages. The papers shall be numbered consecutively, but in a series different form that used for registration of original documents in Register-book No. 1. The volumes shall be numbered in one series with the columns of Register-book No. 1 but a distinguishing letter "F" shall be added against the said number.