Section 238(1)(e) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 238(1)] [Section 238] [Entire Act]

(e)the delegation of powers, duties or functions to -

(i)Adhyaksha of the Zila Panchayat or Pramukh of Kshettra Panchayat;

(ii)a Committee constituted under clause (d);

(iii)a Chairman of such Committee;

(iv)the Mukhya Adhikari or any other servant of the Zila Panchayat;

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