Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Odisha - Subsection Section 54(5) in The Board's Excise Rules, 1965 (5)The name of the liquor for which each vessel is intended, and the markings and the descriptions as specified in Rule 55 shall be painted on it in prominent letters.
