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Union of India - Section

Section 14 in The Petroleum and Natural Gas Regulatory Board (Determination of Network Tariff for City or Local Natural Gas Distribution Networks and Compression Charge for CNG) Regulations, 2008

14. Copy of the duly appraised approved Detailed Financial Report to be enclosed. Any variation in the parameters adopted in the calculation of the network tariff and or the compression charge for CNG from the basis adopted in the DFR to be explained