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[Cites 0, Cited by 0] [Section 341] [Entire Act]

Union of India - Subsection

Section 341(1) in Rules of Procedure and Conduct of Business in Lok Sabha

(1)If the Speaker is of opinion that a motion for the adjournment of a debate is an abuse of the rules of the House, the Speaker may either forthwith put the question thereon or decline to propose the question.