Supreme Court - Daily Orders
K.R. Ramaswamy @ Traffic Ramaswamy vs State Represented By The ... on 7 August, 2015
Bench: Chief Justice, Arun Mishra, Amitava Roy
ITEM NO.28 COURT NO.1 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
12580-12583/2015
(Arising out of impugned final judgment and order dated 11/05/2015
in CRLA No. 835/2014,11/05/2015 in CRLA No. 836/2014,11/05/2015 in
CRLA No. 837/2014,11/05/2015 in CRLA No. 838/2014 passed by the
High Court Of Karnataka at Bangalore)
K.R. RAMASWAMY @ TRAFFIC RAMASWAMY Petitioner(s)
VERSUS
STATE REPRESENTED BY THE SUPERINTENDENT OF
POLICE & OTHERS Respondent(s)
(with appln. (s) for permission to file SLP and office report)
Date : 07/08/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. N. Rajaraman,Adv.
Mr.Sateesh Galla, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Permission to file S.L.P. dismissed.
(G.V.Ramana) (Vinod Kulvi) AR-cum-PS Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2015.08.07 16:47:30 IST Reason: