Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(5) in Nidhi Rules, 2014 (5)Every [***] [Omitted 'Company incorporated as a' by Notification No. G.S.R. 467(E), dated 1.7.2019 (w.e.f. 31.3.2014).] "Nidhi" shall have the last words 'Nidhi Limited' as part of its name.
