Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 13(3)] [Section 13] [Entire Act] Union of India - Subsection Section 13(3)(a) in The Copyright Act, 1957 (a)in any cinematograph film if a substantial part of the film is an infringement of the copyright in any other work;