Income Tax Appellate Tribunal - Ahmedabad
The Khedbrahma Taluka Primary Teachers ... vs The Income Tax Officer, Ward-1, ... on 20 March, 2024
IN THE INCOME TAX APPELLATE TRIBUNAL
AHMEDABAD "A" BENCH
Before: Shri Waseem Ahmed, Accountant Member
And Shri T.R. Senthil Kumar, Judicial Member
ITA No. 499/Ahd/2022
Assessment Year 2017-18
The Khedbrahma Taluka The Income Tax
Primary Teachers Co-op. Officer,
Credit Society Ltd. Vs Ward-1, Himatnagar
Station Road,
Nr. Dave Hospital, (Respondent)
Khedbrahma-383255
PAN: AABTT2489D
(Appellant)
Assessee Represented: Shri Rushin Patel, A.R.
Revenue Represented: Ms. Saum ya Pandey Jain, Sr.D.R.
CORRIGENDUM
PER : T.R. SENTHIL KUMAR, JUDICIAL MEMBER:-
The Assessee moved an application dated 23/02/2024. It is stated in the said application that the section wrongly been mentioned as 'section 80P(2)(a)(i)' instead of 'section 80P(2)(d)' in Para Nos. 2, 3 & 6 of the aforesaid order. It was thus urged to rectify the appellate order dated 27.10.2023 passed under section 254(1) of the Act by issue of corrigendum mentioning a correct section, as "section 80P(2)(d)" in Paragraph Nos. 2, 3 & 6 of the ITAT order.
I.T.A No. 499/Ahd/2022 A.Y. 2017-18 Page No 2 The Khedbrahma Taluka Primary Teachers Co.Op. Credit Society Ltd. vs. ITO
2. We have gone through the application filed by the assessee for issuance of Corrigendum and our order referred above, we find that the error is apparent on record which needs rectification:
"In view of the above, we make correction that section 80P(2)(d) to be read in place of section 80P(2)(a)(i) in the Paragraphs Nos. 2, 3 & 6 of the order in ITA No. 499/Ahd/2022 pronounced on 27.10.2023."
3. The corrigendum shall be integral part of the appellate order.
Corrigendum order pronounced on 20-03-2024
Sd/- Sd/-
(WASEEM AHMED) (T.R. SENTHIL KUMAR)
ACCOUNTANT MEMBER True Copy JUDICIAL MEMBER
Ahmedabad : Dated 20/03/2024
आदे श क त ल प अ े षत / Copy of Order Forwarded to:-
1. Assessee
2. Revenue
3. Concerned CIT
4. CIT (A)
5. DR, ITAT, Ahmedabad
6. Guard file.
By order/आदे श से, उप/सहायक पंजीकार आयकर अपील य अ धकरण, अहमदाबाद