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Allahabad High Court

Registered Trust Maheshwari Kunj Nyas ... vs Radha Sharan Dubey & Another on 19 July, 2013

Author: Rajes Kumar

Bench: Rajes Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- FIRST APPEAL No. - 448 of 2007
 

 
Appellant :- Registered Trust Maheshwari Kunj Nyas Govind Ghera & Another
 
Respondent :- Radha Sharan Dubey & Another
 
Counsel for Appellant :- A.K. Gupta
 
Counsel for Respondent :- Diwakar Rai Sharma,Anil Sharma,Gulab Chand Tiwari,K.M. Garg,Nirvikar Gupta,Rahul Sahai
 

 
Hon'ble Rajes Kumar,J.
 

Civil Misc. Substitution Application.

Issue notice to the proposed heirs of respondent no. 3 mentioned in paragraph-5 of the application.The steps may be taken to serve the proposed heirs of respondent no. 3 by registered post.

Order Date :- 19.7.2013 OP