Allahabad High Court
Registered Trust Maheshwari Kunj Nyas ... vs Radha Sharan Dubey & Another on 19 July, 2013
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- FIRST APPEAL No. - 448 of 2007 Appellant :- Registered Trust Maheshwari Kunj Nyas Govind Ghera & Another Respondent :- Radha Sharan Dubey & Another Counsel for Appellant :- A.K. Gupta Counsel for Respondent :- Diwakar Rai Sharma,Anil Sharma,Gulab Chand Tiwari,K.M. Garg,Nirvikar Gupta,Rahul Sahai Hon'ble Rajes Kumar,J.
Civil Misc. Substitution Application.
Issue notice to the proposed heirs of respondent no. 3 mentioned in paragraph-5 of the application.The steps may be taken to serve the proposed heirs of respondent no. 3 by registered post.
Order Date :- 19.7.2013 OP