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State of Rajasthan - Section

Section 3 in The Rajasthan Civil Services (Special Selection and Special Conditions of Service of District Adult Education Officers, Project Officers, Assistant Project Officers and Supervisors in the Adult Education Programme) Rules, 1980

3. Definitions.

- In these rules, unless the context otherwise requires:-
(a)"Appointing Authority" means the Government of Rajasthan and includes such other officers or Authority who may be specially empowered by the Government to exercise the powers and functions of the Appointing Authority;
(b)"Committee" means Selection Committee referred to in rule 8;
(c)"Director" means the Director of Adult Education, Rajasthan;
(d)"Government" and "State" means respectively, the Government of Rajasthan and the State of Rajasthan;
(e)"Pay Scale" means pay scale prescribed by the Government of Rajasthan from time to time;
(f)"Schedule" means the Schedule appended to these rules.