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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2)(b) in The Illegal Migrants (Determination By Tribunals) Act, 1983

(b)[ the authority or authorities to be prescribed under section 11, 12 and 16;] [Substituted by Act 24 of 1988, Section 16. ].