Calcutta High Court (Appellete Side)
Md vs Ghatal Co-Operative Agricultural And on 6 April, 2017
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
C.O. 1124 of 2017 11 6.4.2017
In Re: Sri Mohitosh Palai and Another md. -Vs-
Ghatal Co-operative Agricultural and Rural Development Bank Limited and others Mr. Amlan Jyoti Sengupta, Mr. K. Santra ... for the petitioners Mr. Subrata Kr. Basu, Mr. Manoranjan Jana, Mr. Rupendra Nath Chowdhury .. for the opposite parties Since the petitioners demand an adjournment, let the matter appear at the bottom of the next monthly list.
The pendency of the petition should not discourage the court below from expeditiously disposing of the matter before it.
(Sanjib Banerjee, J.)