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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(g) in Kerala Toddy Workers' Welfare Fund Act, 1969

(g)[ "member" means a member of the fund and includes any person eligible to become a member of the fund; [Substituted by Act No. 31 of 1978.]
(gg)"prescribed" means prescribed by rules made under this Act;"];