Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Article 228A] [Constitution] Constitution Subarticle Article 228A(b) in Constitution of India (b)no court (other than the Supreme Court or a High Court exercising jurisdiction under any law relating to the Armed Forces) shall have any jurisdiction in respect of any such matter as is referred to in clause (a);
