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Union of India - Section

Section 10 in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

10. Issue of Licence.

(1)On successful completion of the examination, the Pilot shall be issued the Pilot Licence under Regulation 4 above.
(2)The fee for a Pilot's Licence, and for renewal thereof in case of mutilation or loss, shall be prescribed by the Board from time to time.