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State of Jammu-Kashmir - Section

Section 11 in Sher-e-Kashmir Institute of Medical Sciences Faculty Members (Revised Pay) Rules, 2018

11. Overriding effect of rules.

- The provisions of the Jammu and Kashmir Civil Services Regulations, the SKIMS Faculty Members (Revised Pay) Rules, 2000 and the SKIMS Faculty Members (Revised Pay) Rules, 2009, shall not, save as otherwise provided in these rules, apply to cases where pay is regulated under these rules, to the extent they areinconsistent with these rules.