Patna High Court - Orders
The Radhasoami Satsang Sabha, ... vs The State Of Bihar on 1 April, 2019
Author: Chakradhari Sharan Singh
Bench: Chakradhari Sharan Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.5978 of 2019
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The Radhasoami Satsang Sabha, Dayalbagh, Agra
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Saivendra Kumar Verma
Mr. Jai Vardhan Narayan
For the Respondent/s : Mr. Anjani Kumar (AAG-4)
Mr. Deepak Sahay Jamavar
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CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
SINGH
ORAL ORDER
2 01-04-2019Four weeks' time is allowed to the respondent-State of Bihar to file a counter affidavit.
List this case under the same heading on 29th April, 2019.
(Chakradhari Sharan Singh, J) Ashish/-
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