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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Bihar - Subsection

Section 27(3)(c) in Bihar Inland Vessels Rules, 2013

(c)for a period of not less than three years in the engine room of a motor vessel of not less than 226 brake horse power of which period not less than one year should have been served as an assistant driver or oilman whilst holding a Second Class Engine Driver's Certificate for motor vessels; or