Section 6(1)(a) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(a)if the society fails to recover from members subscriptions and remit them to the fund continuously for a period of 6 (six) months or more; or

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