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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(c) in The Rajasthan Colonisation (General Colony) Conditions, 1955

(c)"the date of commencement of the grant" shall unless provided otherwise in the order sanctioning the grant, mean the date on which the initial order sanctioning the grant was made by way of a Ghair Khatedar tenant;