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[Cites 0, Cited by 2] [Section 89] [Entire Act]

Union of India - Subsection

Section 89(1) in The Multi-State Co-Operative Societies Act, 2002

(1)Where the Central Registrar has made an order under section 86 for the winding up of a multi-State co-operative society, the Central Registrar may appoint a liquidator for the purpose and fix his remuneration.