Section 14(2)(ii) in The Motor Vehicles Act, 1988

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Union of India - Subsection

Section 14(2)(ii) in The Motor Vehicles Act, 1988

(ii)has attained the age of thirty years but has not attained the age of fifty years on the date of issue or, renewal thereof, be effective for a period of ten years from the date of such issue or renewal; or

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Union of India - Subsection

Section 14(2)(ii) in The Motor Vehicles Act, 1988