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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(1) in National Cadet Corps (Girls Division) Rules, 1949

(1)The transfer of an officer [of the Senior Wing] [Inserted by S.R.O. 216, dated 7th June, 1957, Part II, Section 4, page 97] of the Girls' Division from one unit to another shall be authorised by the Ministry of Defence, Government of India.