Calcutta High Court (Appellete Side)
Smt. Nila @ Lila Das And Others vs Smt. Mira Das And Another on 12 September, 2019
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1
05
12.09.2019
Ct. No. 16
ssd SAT 299 of 2019 Smt. Nila @ Lila Das and others Vs. Smt. Mira Das and another Since none appears in support of the second appeal even at the second call, SAT 299 of 2019 is dismissed for default.
There will be no order as to costs.
(Sanjib Banerjee, J.) (Suvra Ghosh, J.)