Supreme Court - Daily Orders
Wildlife First vs Ministry Of Forest And Environment on 13 September, 2022
Bench: Indira Banerjee, Surya Kant, M.M. Sundresh
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ITEM NO.102 COURT NO.5 SECTION PILW
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(Civil) No.109/2008
WILDLIFE FIRST & ORS. Petitioner(s)
VERSUS
MINISTRY OF FOREST AND ENVIRONMENT & ORS. Respondent(s)
([ TO GO BEFORE THREE HON'BLE JUDGES ]
IA No. 98022/2019 APPROPRIATE ORDERS/DIRECTIONS
IA No. 39460/2019 APPROPRIATE ORDERS/DIRECTIONS
IA No. 130315/2019 CLARIFICATION/DIRECTION
IA No. 130305/2019 CLARIFICATION/DIRECTION
IA No. 88926/2018 CONDONATION OF DELAY IN FILING
IA No. 1/2008 EXPARTE STAY
IA No. 101658/2019 EXEMPTION FROM FILING O.T.
IA No. 107305/2019 EXEMPTION FROM FILING O.T.
IA No. 99575/2019 EXEMPTION FROM FILING O.T.
IA No. 139267/2019 EXEMPTION FROM FILING O.T.
IA No. 106395/2019 EXEMPTION FROM FILING O.T.
IA No. 137518/2019 EXEMPTION FROM FILING O.T.
IA No. 104857/2019 EXEMPTION FROM FILING O.T.
IA No. 104610/2019 EXEMPTION FROM FILING O.T.
IA No. 151826/2019 EXEMPTION FROM FILING O.T.
IA No. 6/2014 EXEMPTION FROM FILING O.T.
IA No. 102926/2019 EXEMPTION FROM FILING O.T.
IA No. 109747/2019 EXEMPTION FROM FILING O.T.
IA No. 137888/2019 EXEMPTION FROM PERSONAL APPEARANCE
IA No. 99574/2019 EXTENSION OF TIME
IA No. 111106/2019 EXTENSION OF TIME
IA No. 75108/2018 I A FOR WAIVING OF COST
IA No. 75127/2018 I A FOR WAIVING OF COST
IA No. 104135/2019 INTERVENTION APPLICATION
IA No. 151825/2019 INTERVENTION APPLICATION
IA No. 144476/2019 INTERVENTION APPLICATION
IA No. 141003/2019 INTERVENTION/IMPLEADMENT
IA No. 35782/2019 MODIFICATION
IA No. 37944/2019 MODIFICATION
IA No. 36432/2019 MODIFICATION OF COURT ORDER
Signature Not Verified
IA No. 63893/2019 PERMISSION TO APPEAR AND ARGUE IN PERSON
Digitally signed by
VISHAL ANAND
IA No. 107304/2019 PERMISSION TO FILE ADDITIONAL
Date: 2022.09.14
18:02:12 IST
Reason:
DOCUMENTS/FACTS/ANNEXURES
IA No. 106306/2019 PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 63894/2019 STAY APPLICATION)
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WITH
T.C.(C) No. 132/2015 (XVIA)
W.P.(C) No. 514/2006 (PILW)
W.P.(C) No. 50/2008 (PILW)
([ TO GO BEFORE THREE HON'BLE JUDGES ] FOR ON IA 1/2008 FOR
EXEMPTION FROM FILING O.T. ON IA 53871/2018 FOR [I/A FOR WAIVER OF
COSTS FILED BY THE STATE OF KERALA] ON IA 61560/2018 FOR EXEMPTION
FROM FILING O.T. ON IA 68563/2018 FOR EXEMPTION FROM FILING O.T. ON
IA 103529/2019 FOR EXEMPTION FROM FILING O.T. ON IA 112065/2019 FOR
ADDITION / DELETION / MODIFICATION PARTIES ON IA 129964/2019
IA No. 129964/2019 ADDITION / DELETION / MODIFICATION PARTIES
IA No. 53871/2018 EXEMPTION FROM FILING O.T.
IA No. 112065/2019 EXEMPTION FROM FILING O.T.
IA No. 103529/2019 EXEMPTION FROM FILING O.T.
IA No. 68563/2018 EXEMPTION FROM FILING O.T.
IA No. 61560/2018 I/A FOR WAIVER OF COSTS FILED BY THE STATE OF
KERALA)
S.L.P.(C)...CC No. 1140811409/2009 (XII)
(to be listed with W.P(C) 50/2008 in view of Hon'ble ct order dt
21.08.2009)
T.C.(C) No. 85/2011 (XVIA)
T.C.(C) No. 87/2011 (XVIA)
T.C.(C) No. 39/2015 (XVIA)
T.C.(C) No. 41/2015 (XVIA)
T.C.(C) No. 59/2015 (XVIA)
T.C.(C) No. 103/2015 (XVIA)
T.C.(C) No. 3/2016 (XVIA)
MA 1747/2018 in W.P.(Crl.) No. 1061/1982 (X)
(Only M.A. No. 1747/2018 to be listed on 26.9.19
IA No. 72136/2019 APPLICATION FOR PERMISSION
IA No. 93287/2018 APPROPRIATE ORDERS/DIRECTIONS
IA No. 93288/2018 EXEMPTION FROM FILING O.T.)
T.C.(C) No. 12/2018 (XVIA)
Diary No(s). 19527/2019 (X)
Date : 13092022 These matters were called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Petitioner(s)
Mrs. Rachna Gupta, AOR
Mr. Raj Panjwani, Sr. Adv.
Ms. Purnima Bhat, AOR
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Mr. Shibashish Misra, AOR
Mr. Balaji Srinivasan, AOR
Ms. Madhusmita Bora, AOR
Mr. Varinder Kumar Sharma, AOR
Ms. Parul Sharma, Adv.
Mr. Shantanu Sharma, Adv.
Mr. Y.K. Prasad, Adv.
Mr. P.K. Singh, Adv.
Mr. Shreekant Neelappa Terdal, AOR
Mrs. Revathy Raghavan, AOR
Mr. C. Mohan Rao, Sr. Adv.
Mr. R. Santhnan Krishnan, Adv.
Mr. Aditya Kumar A., Adv.
Mr. D. Mahesh Babu, AOR
Mr. Shyam Divan, Sr. Adv.
Mr. P. K. Manohar, AOR
Mr. Ashok Kumar Singh, AOR
For Respondent(s) Mr. Aaditya A. Pande, AOR
Mr. Siddharath Dharmadhikari, Adv.
Mr. Bharat Bagla, Adv.
Mr. Mahfooz A. Nazki, AOR
Mr. Polanki Gowtham, Adv.
Mr. Shaik Mohamad Haneef, Adv.
Mr. T. Vijaya Bhaskar Reddy, Adv.
Ms. Rajeswari Mukherjee, Adv.
Mr. K.V. Girish Chowdary, Adv.
Mr. K. Parameshwar, Adv.
Mr. A. Sregurupriya, Adv.
Ms. Arti Gupta, Adv.
Mr. Binay Kumar Tiwari, AOR
Mr. Hitesh Kumar Sharma, Adv.
Mr. S.K. Rajora, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. Deepak Namdari, Adv.
Ms. Shweta Sakya, Adv.
Mr. B.S. Banthia, AOR
Mr. Siddhesh Kotwal, Adv.
Ms. Ana Upadhyay, Adv.
Ms. Manya H., Adv.
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Mr. Akash Singh, Adv.
Mr. Nihar Dharmadhikari, Adv.
Mr. Nirnimesh Dube, AOR
Mr. Naresh Kumar, AOR
Mr. Radha Shyam Jena, AOR
Mr. Saurabh Mishra, Adv.
Mr. Anmol Chandan, Adv.
Ms. Suhasini Sen, Adv.
Ms. Swati Ghildiyal, Adv.
Ms. Aakanksha Kaul, Adv.
Mr. Amrish Kumar, AOR
Mr. Shuvodeep Roy, AOR
Ms. G. Indira, AOR
Mr. Parijat Sinha, AOR
Mr. S. Ravi Shankar, AOR
Mr. Abhimanyu Jhamba, Adv.
Ms. Thonpinao Thangal, Adv.
Mr. Vinod Sharma, AOR
Mr. Anil Shrivastav, AOR
Mr. Guntur Prabhakar, AOR
Mr. Debojit Borkakati, AOR
Mr. Devashish Bharuka, AOR
Ms. Prachi Mishra, Addl.AG
Mr. V.D. Khanna, Adv.
Ms. Devika Khanna, Adv.
Mr. Dipesh Singhal, Adv.
Mr. Mahesh Kumar, Adv.
For M/s. Vmz Chambers, AOR
Ms. Anjana Chandrashekar, AOR
Mr. Rajat Joseph, AOR
Mr. Mohan Katarki, Sr. Adv.
Ms. Anindita Pujari, AOR
Mr. Azad Bansala, Adv.
Ms. Prakriti Rastogi, Adv.
Mr. Shishir Deshpande, AOR
Ms. Ruchira Gupta, Adv.
Ms. Harshita Sharma, Adv.
Ms. Nancy Shah, Adv.
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Mr. C.U Singh, Sr. Adv.
Ms. Pyoli, AOR
Mr. Rahul Narang, Adv.
Mr. Shubham Gurung, Adv.
Ms. Hemantika Wahi, AOR
Ms. Deepanwita Priyanka, AOR
Mr. Shubhranshu Padhi, AOR
Mr. Anil Grover, Sr. Adv.
Mr. Rahul Khurana, Adv.
Ms. Noopur Singhal, Adv.
Mr. Satish Kumar, Adv.
Mr. Sanjay Kumar Visen, AOR
Ms. Mohini Kumari, Adv.
Mr. Aman, Adv.
Mr. Suresh Kumarbhan, Adv.
Mr. Sandeep Joshi, Adv.
Ms. Pritha Srikumar, AOR
Mr. Abhinav Mukerji, AOR
Mr. M. Shoeb Alam, AOR
Ms. Tulika Mukherjee, AOR
Mr. Rajiv Shankar Dvivedi, Adv.
Mr. Barun Kumar Sinha, Adv.
Mr. Krishanaraj Thakkar, Adv.
Mr. Kumar Anurag Singh, Adv.
Beenu Sharma, Adv.
Mr. Nishe Rajen Shonker, AOR
Mrs. Anu K. Roy, Adv.
Mr. Alim Anvar, Adv.
Mr. Pashupathi Nath Razdan, AOR
Mr. Yashraj Singh Bundela, Adv.
Mr. Mirza Kayesh Begg, Adv.
Mr. Prakhar Srivastav, Adv.
Mr. Astik Gupta, Adv.
Ms. Ayushi Mittal, Adv.
Mr. Vipul Abhishek, Adv.
Mr. Saurabh Mishra, AOR
Mr. Anil Kumar Jha, AOR
Mr. Rana Ranjit Singh, AOR
Mr. Sachin Patil, AOR
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Mr. Avijit Mani Tripathi, AOR
Mr. T.K. Nayak, Adv.
Ms. Marbiang Khongwir, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Karun Sharma, Adv.
Ms. Anupam Ngangom, Adv.
Mr. Wahengbam Immanual Meitei, Adv.
Mr. Upendra Mishra, Adv.
Mr. Avijit Mani Tripathi, Adv.
Mr. T.K. Nayak, Adv.
Mr. Ranjan Mukherjee, AOR
Mr. P. V. Yogeswaran, AOR
Ms. K. Enatoli Sema, AOR
Mr. Amit Kumar Singh, Adv.
Ms. Chubalemla Chang, Adv.
Ms. Limayinla Jamir, Adv.
Mr. Shibashish Misra, AOR
Mr. Ajay Pal, AOR
Mr. Mayank Dahiya, Adv.
Ms. Sharmila Upadhyay, AOR
Mr. Sarvjit Pratap Singh, Adv.
Mr. Gaurav Prakash Pathak, Adv.
Dr. Manish Singhvi, Sr. Adv.
Mr. Arpit Parkash, Adv.
Mr. Vikalp Sharma, Adv.
Mr. Milind Kumar, AOR
Mr. Raghvendra Kumar, Adv.
Mr. Anand Kumar Dubey, Adv.
Mr. Rajiv Kumar Sinha, Adv.
Mr. Simanta Kumar, Adv.
Mr. Sunil Saraogi, Adv.
Mr. Varun Singh, Adv.
Mr. Jainendra Ojha, Adv.
Mr. Narendra Kumar, AOR
Mr. M. Yogesh Kanna, AOR
M/S. Arputham Aruna And Co, AOR
Mr. Gopal Singh, AOR
Mr. P.S. Patwalia, Sr. Adv.
Mr. Ravindra Raizada, Sr. Adv.
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Mr. Rajeev Kumar Dubey, Adv.
Mr. Ashiwan Mishra, Adv.
Ms. Vaidruti Mishra, Adv.
Mr. Kamlendra Mishra, AOR
Mrs. Rachna Gupta, AOR
Ms. Astha Sharma, AOR
Mr. Aravindh S., AOR
Mr. Abbas. B, Adv.
Mr. Anil K. Chopra, AOR
Mrs. Anil Katiyar, AOR
Mr. K.M. Nataraj, ASG
Ms. Kiran Suri, Sr. Adv.
Mr. S. Wasim A. Qadri, Sr. Adv.
Aditi Khorana, Adv.
Mr. S.S. Rebello, Adv.
Mr. Salador Santosh R., Adv.
Mr. S.K. Singhania, Adv.
Mr. Vatsal Joshi, Adv.
Mr. Anil Hooda, Adv.
Mr. Chitransh Sharma, Adv.
Mr. Nakul Chengappa K.K., Adv.
Mr. Anuj Udupa, Adv.
Mr. Apoorv Kurup, Adv.
Mr. Gurmeet Singh Makker, AOR
Mr. P. V. Dinesh, AOR
Mr. Rahul Raj Mishra, Adv.
Mr. Ashwini Kumar Singh, Adv.
Mr. Bineesh K., Adv.
Mr. Sudhir, Adv.
Dr. Joseph Aristotle S., AOR
Ms. Nupur Sharma, Adv.
Mr. Shobhit Dwivedi, Adv.
Mr. Sanjeev Kumar Mahara, Adv.
Ms. Liz Mathew, AOR
Ms. Sonali Jain, Adv.
Ms. Vasudha Jain, Adv.
Dr. P. George Giri, AOR
Ms. Jasmin Kurian Giri, Adv.
Ms. Anima Kujur, Adv.
Mr. Colin Gonsalves, Sr. Adv.
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Ms. Hetvi Patel, Adv.
Mr. Satya Mitra, AOR
Mr. Paul Kumar Kalai, Adv.
Ms. Aparna Bhat, AOR
Ms. Srishti Agnihotri, AOR
Ms. Sanjana Grace Thomas, Adv.
Mr. Kaustubh Anshuraj, AOR
Mr. B. V. Balaram Das, AOR
Mr. Pratik R. Bombarde, AOR
Mr. Vivek K. Tankha, Sr. Adv.
Mr. Sumeer Sodhi, AOR
Mr. Shekhar G Devasa, Adv.
Mr. Manish Tiwari, Adv.
Mr. Shashi Bhushan Nagar, Adv.
Ms. Thashmitha Muthanna, Adv.
Mr. Prashanth Dixit, Adv.
Mr. Abinash Kumar, Adv.
For M/s. Devasa & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 10112022.
In the meanwhile, the parties may file affidavits, if they deem appropriate, upon service to the other parties.
(VISHAL ANAND) (MATHEW ABRAHAM)
ASTT. REGISTRARcumPS COURT MASTER (NSH)
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