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Supreme Court - Daily Orders

Wildlife First vs Ministry Of Forest And Environment on 13 September, 2022

Bench: Indira Banerjee, Surya Kant, M.M. Sundresh

                                           1

     ITEM NO.102                    COURT NO.5                  SECTION PIL­W

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                           Writ Petition(Civil)   No.109/2008

     WILDLIFE FIRST & ORS.                                      Petitioner(s)

                                         VERSUS

     MINISTRY OF FOREST AND ENVIRONMENT & ORS.                  Respondent(s)

     ([ TO GO BEFORE THREE HON'BLE JUDGES ]
      IA No. 98022/2019 ­ APPROPRIATE ORDERS/DIRECTIONS
      IA No. 39460/2019 ­ APPROPRIATE ORDERS/DIRECTIONS
      IA No. 130315/2019 ­ CLARIFICATION/DIRECTION
      IA No. 130305/2019 ­ CLARIFICATION/DIRECTION
      IA No. 88926/2018 ­ CONDONATION OF DELAY IN FILING
      IA No. 1/2008 ­ EX­PARTE STAY
      IA No. 101658/2019 ­ EXEMPTION FROM FILING O.T.
      IA No. 107305/2019 ­ EXEMPTION FROM FILING O.T.
      IA No. 99575/2019 ­ EXEMPTION FROM FILING O.T.
      IA No. 139267/2019 ­ EXEMPTION FROM FILING O.T.
      IA No. 106395/2019 ­ EXEMPTION FROM FILING O.T.
      IA No. 137518/2019 ­ EXEMPTION FROM FILING O.T.
      IA No. 104857/2019 ­ EXEMPTION FROM FILING O.T.
      IA No. 104610/2019 ­ EXEMPTION FROM FILING O.T.
      IA No. 151826/2019 ­ EXEMPTION FROM FILING O.T.
      IA No. 6/2014 ­ EXEMPTION FROM FILING O.T.
      IA No. 102926/2019 ­ EXEMPTION FROM FILING O.T.
      IA No. 109747/2019 ­ EXEMPTION FROM FILING O.T.
      IA No. 137888/2019 ­ EXEMPTION FROM PERSONAL APPEARANCE
      IA No. 99574/2019 ­ EXTENSION OF TIME
      IA No. 111106/2019 ­ EXTENSION OF TIME
      IA No. 75108/2018 ­ I A FOR WAIVING OF COST
      IA No. 75127/2018 ­ I A FOR WAIVING OF COST
      IA No. 104135/2019 ­ INTERVENTION APPLICATION
      IA No. 151825/2019 ­ INTERVENTION APPLICATION
      IA No. 144476/2019 ­ INTERVENTION APPLICATION
      IA No. 141003/2019 ­ INTERVENTION/IMPLEADMENT
      IA No. 35782/2019 ­ MODIFICATION
      IA No. 37944/2019 ­ MODIFICATION
      IA No. 36432/2019 ­ MODIFICATION OF COURT ORDER
Signature Not Verified

      IA No. 63893/2019 ­ PERMISSION TO APPEAR AND ARGUE IN PERSON
Digitally signed by
VISHAL ANAND

      IA No. 107304/2019 ­ PERMISSION TO FILE ADDITIONAL
Date: 2022.09.14
18:02:12 IST
Reason:

     DOCUMENTS/FACTS/ANNEXURES
      IA No. 106306/2019 ­ PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
      IA No. 63894/2019 ­ STAY APPLICATION)
                                  2


WITH
T.C.(C) No. 132/2015 (XVI­A)
W.P.(C) No. 514/2006 (PIL­W)
W.P.(C) No. 50/2008 (PIL­W)
([ TO GO BEFORE THREE HON'BLE JUDGES ] FOR ON IA 1/2008 FOR
EXEMPTION FROM FILING O.T. ON IA 53871/2018 FOR [I/A FOR WAIVER OF
COSTS FILED BY THE STATE OF KERALA] ON IA 61560/2018 FOR EXEMPTION
FROM FILING O.T. ON IA 68563/2018 FOR EXEMPTION FROM FILING O.T. ON
IA 103529/2019 FOR EXEMPTION FROM FILING O.T. ON IA 112065/2019 FOR
ADDITION / DELETION / MODIFICATION PARTIES ON IA 129964/2019
IA No. 129964/2019 ­ ADDITION / DELETION / MODIFICATION PARTIES
IA No. 53871/2018 ­ EXEMPTION FROM FILING O.T.
IA No. 112065/2019 ­ EXEMPTION FROM FILING O.T.
IA No. 103529/2019 ­ EXEMPTION FROM FILING O.T.
IA No. 68563/2018 ­ EXEMPTION FROM FILING O.T.
IA No. 61560/2018 ­ I/A FOR WAIVER OF COSTS FILED BY THE STATE OF
KERALA)
S.L.P.(C)...CC No. 11408­11409/2009 (XII)
(to be listed with W.P(C) 50/2008 in view of Hon'ble ct order dt
21.08.2009)
T.C.(C) No. 85/2011 (XVI­A)
T.C.(C) No. 87/2011 (XVI­A)
T.C.(C) No. 39/2015 (XVI­A)
T.C.(C) No. 41/2015 (XVI­A)
T.C.(C) No. 59/2015 (XVI­A)
T.C.(C) No. 103/2015 (XVI­A)
T.C.(C) No. 3/2016 (XVI­A)
MA 1747/2018 in W.P.(Crl.) No. 1061/1982 (X)
(Only M.A. No. 1747/2018 to be listed on 26.9.19
IA No. 72136/2019 ­ APPLICATION FOR PERMISSION
IA No. 93287/2018 ­ APPROPRIATE ORDERS/DIRECTIONS
IA No. 93288/2018 ­ EXEMPTION FROM FILING O.T.)
T.C.(C) No. 12/2018 (XVI­A)
Diary No(s). 19527/2019 (X)

Date : 13­09­2022 These matters were called on for hearing today.

CORAM :
          HON'BLE MS. JUSTICE INDIRA BANERJEE
          HON'BLE MR. JUSTICE SURYA KANT
          HON'BLE MR. JUSTICE M.M. SUNDRESH


For Petitioner(s)
                    Mrs. Rachna Gupta, AOR

                    Mr. Raj Panjwani, Sr. Adv.
                    Ms. Purnima Bhat, AOR
                                    3

                    Mr. Shibashish Misra, AOR
                    Mr. Balaji Srinivasan, AOR
                    Ms. Madhusmita Bora, AOR

                    Mr.   Varinder Kumar Sharma, AOR
                    Ms.   Parul Sharma, Adv.
                    Mr.   Shantanu Sharma, Adv.
                    Mr.   Y.K. Prasad, Adv.
                    Mr.   P.K. Singh, Adv.

                    Mr. Shreekant Neelappa Terdal, AOR
                    Mrs. Revathy Raghavan, AOR

                    Mr.   C. Mohan Rao, Sr. Adv.
                    Mr.   R. Santhnan Krishnan, Adv.
                    Mr.   Aditya Kumar A., Adv.
                    Mr.   D. Mahesh Babu, AOR

                    Mr. Shyam Divan, Sr. Adv.
                    Mr. P. K. Manohar, AOR

                    Mr. Ashok Kumar Singh, AOR

For Respondent(s)    Mr. Aaditya A. Pande, AOR
                     Mr. Siddharath Dharmadhikari, Adv.
                     Mr. Bharat Bagla, Adv.

                     Mr.   Mahfooz A. Nazki, AOR
                     Mr.   Polanki Gowtham, Adv.
                     Mr.   Shaik Mohamad Haneef, Adv.
                     Mr.   T. Vijaya Bhaskar Reddy, Adv.
                     Ms.   Rajeswari Mukherjee, Adv.
                     Mr.   K.V. Girish Chowdary, Adv.

                     Mr. K. Parameshwar, Adv.
                     Mr. A. Sregurupriya, Adv.
                     Ms. Arti Gupta, Adv.

                     Mr.   Binay Kumar Tiwari, AOR
                     Mr.   Hitesh Kumar Sharma, Adv.
                     Mr.   S.K. Rajora, Adv.
                     Mr.   Akhileshwar Jha, Adv.
                     Mr.   Deepak Namdari, Adv.
                     Ms.   Shweta Sakya, Adv.
                     Mr.   B.S. Banthia, AOR


                     Mr. Siddhesh Kotwal, Adv.
                     Ms. Ana Upadhyay, Adv.
                     Ms. Manya H., Adv.
               4

Mr. Akash Singh, Adv.
Mr. Nihar Dharmadhikari, Adv.
Mr. Nirnimesh Dube, AOR

Mr. Naresh Kumar, AOR
Mr. Radha Shyam Jena, AOR

Mr.   Saurabh Mishra, Adv.
Mr.   Anmol Chandan, Adv.
Ms.   Suhasini Sen, Adv.
Ms.   Swati Ghildiyal, Adv.
Ms.   Aakanksha Kaul, Adv.
Mr.   Amrish Kumar, AOR

Mr.   Shuvodeep Roy, AOR
Ms.   G. Indira, AOR
Mr.   Parijat Sinha, AOR
Mr.   S. Ravi Shankar, AOR

Mr. Abhimanyu Jhamba, Adv.
Ms. Thonpinao Thangal, Adv.
Mr. Vinod Sharma, AOR

Mr. Anil Shrivastav, AOR
Mr. Guntur Prabhakar, AOR

Mr. Debojit Borkakati, AOR

Mr. Devashish Bharuka, AOR

Ms.   Prachi Mishra, Addl.AG
Mr.   V.D. Khanna, Adv.
Ms.   Devika Khanna, Adv.
Mr.   Dipesh Singhal, Adv.
Mr.   Mahesh Kumar, Adv.
For   M/s. Vmz Chambers, AOR

Ms. Anjana Chandrashekar, AOR
Mr. Rajat Joseph, AOR

Mr.   Mohan Katarki, Sr. Adv.
Ms.   Anindita Pujari, AOR
Mr.   Azad Bansala, Adv.
Ms.   Prakriti Rastogi, Adv.

Mr.   Shishir Deshpande, AOR
Ms.   Ruchira Gupta, Adv.
Ms.   Harshita Sharma, Adv.
Ms.   Nancy Shah, Adv.
               5

Mr.   C.U Singh, Sr. Adv.
Ms.   Pyoli, AOR
Mr.   Rahul Narang, Adv.
Mr.   Shubham Gurung, Adv.

Ms. Hemantika Wahi, AOR

Ms. Deepanwita Priyanka, AOR

Mr. Shubhranshu Padhi, AOR

Mr.   Anil Grover, Sr. Adv.
Mr.   Rahul Khurana, Adv.
Ms.   Noopur Singhal, Adv.
Mr.   Satish Kumar, Adv.
Mr.   Sanjay Kumar Visen, AOR
Ms.   Mohini Kumari, Adv.
Mr.   Aman, Adv.
Mr.   Suresh Kumarbhan, Adv.
Mr.   Sandeep Joshi, Adv.

Ms. Pritha Srikumar, AOR
Mr. Abhinav Mukerji, AOR
Mr. M. Shoeb Alam, AOR

Ms. Tulika Mukherjee, AOR
Mr. Rajiv Shankar Dvivedi, Adv.
Mr. Barun Kumar Sinha, Adv.
Mr. Krishanaraj Thakkar, Adv.
Mr. Kumar Anurag Singh, Adv.
Beenu Sharma, Adv.

Mr. Nishe Rajen Shonker, AOR
Mrs. Anu K. Roy, Adv.
Mr. Alim Anvar, Adv.

Mr.   Pashupathi Nath Razdan, AOR
Mr.   Yashraj Singh Bundela, Adv.
Mr.   Mirza Kayesh Begg, Adv.
Mr.   Prakhar Srivastav, Adv.
Mr.   Astik Gupta, Adv.
Ms.   Ayushi Mittal, Adv.
Mr.   Vipul Abhishek, Adv.

Mr. Saurabh Mishra, AOR
Mr. Anil Kumar Jha, AOR

Mr. Rana Ranjit Singh, AOR
Mr. Sachin Patil, AOR
               6

Mr. Avijit Mani Tripathi, AOR
Mr. T.K. Nayak, Adv.
Ms. Marbiang Khongwir, Adv.

Mr.   Pukhrambam Ramesh Kumar, AOR
Mr.   Karun Sharma, Adv.
Ms.   Anupam Ngangom, Adv.
Mr.   Wahengbam Immanual Meitei, Adv.

Mr.   Upendra Mishra, Adv.
Mr.   Avijit Mani Tripathi, Adv.
Mr.   T.K. Nayak, Adv.
Mr.   Ranjan Mukherjee, AOR

Mr. P. V. Yogeswaran, AOR

Ms.   K. Enatoli Sema, AOR
Mr.   Amit Kumar Singh, Adv.
Ms.   Chubalemla Chang, Adv.
Ms.   Limayinla Jamir, Adv.

Mr. Shibashish Misra, AOR

Mr. Ajay Pal, AOR
Mr. Mayank Dahiya, Adv.

Ms. Sharmila Upadhyay, AOR
Mr. Sarvjit Pratap Singh, Adv.
Mr. Gaurav Prakash Pathak, Adv.

Dr.   Manish Singhvi, Sr. Adv.
Mr.   Arpit Parkash, Adv.
Mr.   Vikalp Sharma, Adv.
Mr.   Milind Kumar, AOR

Mr.   Raghvendra Kumar, Adv.
Mr.   Anand Kumar Dubey, Adv.
Mr.   Rajiv Kumar Sinha, Adv.
Mr.   Simanta Kumar, Adv.
Mr.   Sunil Saraogi, Adv.
Mr.   Varun Singh, Adv.
Mr.   Jainendra Ojha, Adv.
Mr.   Narendra Kumar, AOR

Mr. M. Yogesh Kanna, AOR
M/S. Arputham Aruna And Co, AOR
Mr. Gopal Singh, AOR

Mr. P.S. Patwalia, Sr. Adv.
Mr. Ravindra Raizada, Sr. Adv.
               7

Mr.   Rajeev Kumar Dubey, Adv.
Mr.   Ashiwan Mishra, Adv.
Ms.   Vaidruti Mishra, Adv.
Mr.   Kamlendra Mishra, AOR

Mrs. Rachna Gupta, AOR
Ms. Astha Sharma, AOR

Mr. Aravindh S., AOR
Mr. Abbas. B, Adv.

Mr. Anil K. Chopra, AOR
Mrs. Anil Katiyar, AOR

Mr. K.M. Nataraj, ASG
Ms. Kiran Suri, Sr. Adv.
Mr. S. Wasim A. Qadri, Sr. Adv.
Aditi Khorana, Adv.
Mr. S.S. Rebello, Adv.
Mr. Salador Santosh R., Adv.
Mr. S.K. Singhania, Adv.
Mr. Vatsal Joshi, Adv.
Mr. Anil Hooda, Adv.
Mr. Chitransh Sharma, Adv.
Mr. Nakul Chengappa K.K., Adv.
Mr. Anuj Udupa, Adv.
Mr. Apoorv Kurup, Adv.

Mr. Gurmeet Singh Makker, AOR

Mr.   P. V. Dinesh, AOR
Mr.   Rahul Raj Mishra, Adv.
Mr.   Ashwini Kumar Singh, Adv.
Mr.   Bineesh K., Adv.
Mr.   Sudhir, Adv.

Dr.   Joseph Aristotle S., AOR
Ms.   Nupur Sharma, Adv.
Mr.   Shobhit Dwivedi, Adv.
Mr.   Sanjeev Kumar Mahara, Adv.

Ms. Liz Mathew, AOR
Ms. Sonali Jain, Adv.
Ms. Vasudha Jain, Adv.

Dr. P. George Giri, AOR
Ms. Jasmin Kurian Giri, Adv.
Ms. Anima Kujur, Adv.

Mr. Colin Gonsalves, Sr. Adv.
                                 8

                    Ms. Hetvi Patel, Adv.
                    Mr. Satya Mitra, AOR
                    Mr. Paul Kumar Kalai, Adv.

                    Ms. Aparna Bhat, AOR

                    Ms. Srishti Agnihotri, AOR
                    Ms. Sanjana Grace Thomas, Adv.

                    Mr. Kaustubh Anshuraj, AOR
                    Mr. B. V. Balaram Das, AOR
                    Mr. Pratik R. Bombarde, AOR

                   Mr. Vivek K. Tankha, Sr. Adv.
                   Mr. Sumeer Sodhi, AOR

                    Mr. Shekhar G Devasa, Adv.
                    Mr. Manish Tiwari, Adv.
                    Mr. Shashi Bhushan Nagar, Adv.
                    Ms. Thashmitha Muthanna, Adv.
                    Mr. Prashanth Dixit, Adv.
                    Mr. Abinash Kumar, Adv.
                   For M/s. Devasa & Co., AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

List the matters on 10­11­2022.

In the meanwhile, the parties may file affidavits, if they deem appropriate, upon service to the other parties.

  (VISHAL ANAND)                                    (MATHEW ABRAHAM)
ASTT. REGISTRAR­cum­PS                             COURT MASTER (NSH)
9