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State of Assam - Section

Section 330 in Assam Excise Rules, 1945

330. Form of accounts prescribed.

- The daily accounts of transactions which holders of licences for the sale of any intoxicants are required to keep up shall be maintained in the prescribed forms of account books, which may be obtained at Sadar and Sub-divisional Excise Offices. The accounts may be kept in English, Bengali, or Assamese as may be most convenient to the vendor.