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[Cites 0, Cited by 0] [Section 161] [Entire Act]

State of Uttar Pradesh - Subsection

Section 161(e) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(e)when a pile driver is not in use, the hammer of such pile driver is blocked at the bottom of the heads of such pile driver.