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[Cites 0, Cited by 0] [Section 8(17)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(17)(b) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(b)One representative of the Council, who will be nominated by the Council from amongst the teachers of the neighbouring institution having at least ten years of teaching experience.