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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 26(1) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(1)The time and place of meetings of a Gram Panchayat and the procedure to be followed at such meetings shall be such as may be prescribed.