Karnataka High Court
Sri K J Adhikari vs The State Of Karnataka on 21 January, 2011
Author: Huluvadi G.Ramesh
Bench: Huluvadi G.Ramesh
IN THE HIGH COURT
SRI. LADEIKAR) |
S/O LATE SRrUDNA RAL! A ADHIKART
.GED ABOUT 53 YEARS). °
GANESEA KRUPA BUILDINGS
BALMATTA NEW ROAD,
MANGALORE:S75 001
HAKSHINA KANNADA.
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= GTHIPRASAD HEGDE
AYE SEI E.G.S. HEGDE,
DA ABOUTS 50 YEARS
EST COAST TRANSPORTS,
EA ALMANE TA, h MANGALORE,
(PY SERIE. R.SURDARAJIA GUPTA, ADV.,!
are
a TE
THE STATE OF RARNATAEA
SY ITS SECRETARY TO GOVERNMENT
TRANSPORT DEPARTMENT,
MULTISTOREVYED BUILDINGS .~
SEAMON PILASE
DR.AMBE DEAR VERIIET
BANGALORE-560 001.
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THE REGIONAL TRANSPORT AUTHORITY:
DAKS TINA KANNADA, MANOS LORE ,
BY ITS SECRETAR' Be
ar
SEA NAGS OG DIRECTOR "
KSRIC, KH ROAD, |
_ , RESPONDENTS
(AY SEI BE R.RLSED VAYOG'SWANY, ac {Op Bey 1 & Ro,
SRI KALLOM! TLLA SHARIFF, FOR SRR
ceESe W.Ps ARE FT CED UNDER ARTICLES 2260 &
227 OF THE. CONSTITUTE SON OF INDIA PRAYING To
DECLARE ee PELAT THE NOTIFICATION ISSUED BY THE Ri
BEARINGS HOVTRANS PORT DEPARTMENT ~- 22672008
DATED 6.8.09 MARKED UNDER ANNEX-A AS ILLEGAL AND
HOT mm As DANCE WATE A LAGE ATED BPP. ,
" RLM.VIJIAY KUMAR
8/0 LATE MALLABETTAPPA
AGED 55 YEARS
SHIVAGANGA TRAVELS
TRA ROAD, TUMEUR-S72 104.
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EAL TAG STB
3/ & LATE 3.3. BAG SHAN SINGH
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ASSED 30 YEARS
BAGWAN MOTOR SERVICE
P.B.ROAD, SIRA,
TUMKUR DISTRICT.
: 6.8 SOTVARU MAS ao
a/O LATE B.P.SIDDAPPA
GE 48 YEARS 4
SR] SIDDESHWARASWAMY TRANEPORTS
KUVEMPUNAGAR, BS
BESIDE TUDA OFFICE, TUMEUR,
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S/O LATE RAJAGOPAL.SHETTY
AGED 55 YEARS, KADABA EXPRESS:
GANDHINAGAS, TUMEUR.
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eT OOP BARN ATARA
oy GANGALORE-O 1.
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THE PRESIDENT
oeiees JETT CO-OPERATIVE
CSTE LIBIPP ETS
KOPPA, CHIKMAGALUE DISTRICT a
PIN S77 126, , o :
: siege "pure
os PES wai SONER
(SY SEI MLE .NAGESA & B.5.S GUPTA, ADY. J
L. THE STATE ©
REP. DY ITs 8
TO Go VERM
TRANSPORT
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BANGALORE A VEEIOMS 3
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By & SRE K Mt SHIVAYOG HEWAMY, HOOP
ER EE
0 8 EIEN WL Ps. ARE PILET) UNDER ARTICLES 296 &
. oF OF THE CONSTI! WIN OF TRUNA PRAYING? "NO
"DECLARE THE NOTIFIC 'ATION ISSUED BY THE R1 DATED
. -£7.6.2008 VID SE ANNEXURE-A AS ILLEGAL AND
" ACCORDANCE WITH LAW AND ETC.,
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AN:
AZEEZ
LATE HAJ) P.M. MOHARIMED
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B %, S/ AKA REAT spe oe OHHG, BAM HOGH ee WAMY, Lae ig £ oes Saal & RE § Po, inal gry Af 5, bt.
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Peery aA, Pe, ES we
2 ogi i ie a 2 2%, BP ee pre OMSTT! Ra bed bt eee =! 10 LAT : SRI VITTALA S SHETTY AGED A ABOUT 48 veers "SRUCRIGH NAPRASA RINNTMULEY, UDU 'BOUT '1a YEA RS, Sho SUARTS RS, oe Ta? es, MANIPAL, UAE! Dis: aR ve 3, SRY XISHANEUMAR HEGDE S/O) SEP RAVIRAJA HEGDE AGED ABOUT 38 YRARS ZEN GARDENS, © fg pIA RAD wpU PL (BY SEI B. RUS ag NDARAP Al . au PTA, ADV. Prasat
- ect 2 STATE OF KARNATAKA ees 048: SECRE TARY TO GOVERNMENT . TRANSPORT "MULTISTORE SECOND PHASE. DRA . BANGALORE-560 GO1.
"gs. THE REGIONAL TRANSPORT AUTHORITY _ UDUPI BY ITS SECRETARY. DECLARE THAT THE NOTIFICATION ISSUED BY THE 81. DATED 6.8.09 MARKED UNDER ANNEX-A AS Ii LEGAL AND NOY. IN ACHMOQRDANCE WITH LAG. : W.Ps. COMING ON FOR PRLY. HEAR wih GROUP THIS DAY, THE COURT MADE: THE FOLLOWING:
P Bb : : ae oy f a te % _ 7. a4 Netiication for the <distviets .-Mangglore, Udwoi, Chickmagebhir and Tamieur by the.1* respondent, are 2 os £ :
BB vag a Pe 4 , Bet oe - nt © ook yup 'en 2 es ame tea ee ee ee before this Ce ourt t géeking fo declare tne Notification mweuel ee ilegelen giao for ievance of a writ of * : * ara pot a . s - 2 e . Ege coun Bags ge ore biden Be IE wero mep eet tA sices ofTeet + erie aT div meet sy S its Sea Eee es Beer To Eo omer ate: SEES ii accordarce with oa eed ET Bahn oe deme % Soe E aa s teers i Sections fiend 72 of the Moter Vehicies Act, 1988 and, ee HT aes fy ae i petitions Te are the exetne operators e ho ding Stsive Carriage Permits ard authorised to na dm diferent routes.
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3. the epeciic grevence of the petitioners m thet the | x & "¢ £ op Le cles Ay Vel per £ i: Q ol aed Se ol Q v4 Ps i uy ' :
as aig ee ¢ 5 my = i ¥ + shed Ori to @ram 1 by Gper 2 dg 2 gw a BT ved a . _ : 4 ei abet a ° o oe ae best gogo a ae a Py 4 So, oe cE ey ey
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rs ; 4 soa Eat ae F as ey a> vied ® il a ee ma a © - on eg fe 8S gg 6 6 § gs 8 & Ay spo wed Nl is ge Soot a & aleod? # Pe as S| eB oan : we Me oy 4 ay hee od a : "be " sug i arta a @ : oS S ee oS os re iu ay :
e) Ba = eo ql ek hd wit 4 qi oti "ey a ;
et o fod sawed: he ee re e ol = is ka S e Boo& « bb » a Le 'oa. . by ta a iy Et . pe "be Re Ylg aa © y 3 ~~ ; : pag tet goloa 'bog "ol ari | CQ a eo om "be 8 Ly + a: ~ ie ee fea ei ey ry bg - al See a2] weed ih v eS : Ee) bel sda a 'o "eS oe 'le a . . 7 nee a iol & Ey ee p © . s mae oo as te . 5s) ce) s Faia ey * . : + 5 ba en . a Spa. Some Ss ~ 2 @ a ig ad oe 0 ee OE rn es ao G le i" dey Le bag a Be i. ig
- = q wie a a . _ i oe : eo ey 5 o Ay! S wt Bo Be vol beh 4 esr Reel ~ She . a : Be _ eS Sst bel a fe : ee _ :
git » hy ay ey oy Pat : ay bat rm 'lt ee lies ba en ee ee OSS p eo oc WF 8 8 q & Py uo : Be a "ast & fs . : ql he oY ony et pod ov * | = a a 42 a i pow
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