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[Cites 0, Cited by 1] [Section 123] [Entire Act]

State of Tamilnadu - Subsection

Section 123(a) in The Madurai City Municipal Corporation Act, 1971

(a)the council may, with the sanction of the Government, exempt any local area, from the whole or a portion of such tax on fa ground that such area is not deriving any or the full benefit from the water-supply and drainage or from the lighting system.