Calcutta High Court (Appellete Side)
Samrat Imaging Pvt. Ltd vs State Of West Bengal & Ors on 26 August, 2016
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
1 ML 26.08.2016 W.P. 10099 (W) of 2015 260 Aloke Ct. no. 28 Samrat Imaging Pvt. Ltd.
versus State of West Bengal & Ors.
Mr. Amiya Kumar Sur Mr. Hafiz Ali ... for WBFC Nobody appears for the petitioner. The matter is dismissed for default.
(Joymalya Bagchi, J.)