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[Cites 0, Cited by 0] [Section 61(14)] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(14)(p) in The Orissa Factories Rules, 1950

(p)Every building or structure used for storage only, and every section thereof considered separately, shall have access to at least one exit so arranged and located is to provide a suitable means of escape for any person employed therein, and in any such room wherein more than 10 persons may be normally present, at least two separate means of exits shall be available, as remote from each other as practicable.