Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(ii) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(ii)wherever required issue rehabilitation card in Form 14 to the child in conflict with law to monitor the progress made by the child;