Section 262(5) in The Rules of Procedure and Conduct of Business in the Legislature Assembly of the National Capital Territory of Delhi, 1997
(5)Soon after the acceptance of the resignation of a member, the Speaker shall inform the House that such and such member has resigned his seat in the House and that he has accepted the resignation.Explanation-When the House is not in session, the Speaker shall inform the House immediately after it re-assembles.
