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[Cites 0, Cited by 0] [Section 802] [Entire Act]

State of Uttar Pradesh - Subsection

Section 802(b) in Rules under the United Provinces Excise Act, 1910

(b)in the case of issue of spirit under bond or duty-free, see that no spirit leaves the distillery, the issue of which is not covered by the bond executed or by the entry in Appendix C or by a general or special permission of the Chief Revenue Authority of the importing State of Union Territory;