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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Bihar - Subsection

Section 35(g) in Bihar Boiler Operation Engineer's Rules, 1960

(g)can answer questions on facts relating to combustion, heat and steam and calculate consumption of coal and water and the quantity of steam that may be generated from a given aggregate area of heating surface under the various systems of draught, in any land boiler, and also calculate the overall efficiency of a boiler plant;