Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 54(2)] [Section 54] [Entire Act] State of Odisha - Subsection Section 54(2)(e) in Orissa Municipal Act, 1950 (e)the voting at all such meeting shall be by secret ballot;