Madhya Pradesh High Court
Sobran Singh Yadav vs The State Of Madhya Pradesh on 18 July, 2023
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 2053 of 2019 (SOBRAN SINGH YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 18-07-2023 List this case along-with Cr.A.No.902/2016.
(ROHIT ARYA) (SANJEEV S KALGAONKAR)
JUDGE JUDGE
Monika
Signature Not Verified
Signed by: MONIKA
SHARMA
Signing time: 19-07-2023
11:02:02 AM