Bombay High Court
The Dy. Directoremployees State ... vs Lodha Developers Pvt. Ltd on 24 July, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-15
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 652 OF 2021
The Dy. Directoremployees State Insurance ....PETITIONER
Corporation
V/S
Lodha Developers Pvt. Ltd. ....RESPONDENT
Mr. T. R. Yadav i/b Mr. P. M. Palshikar for Petitioner Mr. Rahul Arora i/b Jeet Gandhi for Respondent CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 24th July, 2023 P.C. :
At the request of learned counsel for the Respondent , stand over to 11/09/2023 .
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