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Bombay High Court

The Dy. Directoremployees State ... vs Lodha Developers Pvt. Ltd on 24 July, 2023

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                                              Board Sr.No.:-15

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 652 OF 2021

 The Dy. Directoremployees State Insurance    ....PETITIONER
 Corporation
             V/S
 Lodha Developers Pvt. Ltd.                ....RESPONDENT

Mr. T. R. Yadav i/b Mr. P. M. Palshikar for Petitioner Mr. Rahul Arora i/b Jeet Gandhi for Respondent CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 24th July, 2023 P.C. :

At the request of learned counsel for the Respondent , stand over to 11/09/2023 .
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