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[Cites 0, Cited by 1] [Section 20] [Entire Act]

State of Kerala - Subsection

Section 20(2) in Calicut University Act, 1975

(2)One-fifth of the total number of members of the Senate shall be the quorum for a meeting of the Senate:Provided that such quorum shall not be required for a convocation of the University or a meeting of the Senate held for the purpose of conferring degrees, titles, diplomas or other distinctions.