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[Cites 0, Cited by 0] [Section 84] [Entire Act]

NCT Delhi - Subsection

Section 84(10) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(10)A Nodal Officer from Police not less than the rank of Joint Commissioner of Police shall be designated to coordinate and upgrade role of police on all issues pertaining to care and protection of children or juveniles under Act.