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State of Nagaland - Section

Section 61 in Nagaland Excise Rules

61. Kinds of spirits that can be compounded and blended.

- In the process of compounding and blending of brandy, whisky, gin and rum in Nagaland no spirit except (i) foreign spirit, (ii) India-made spirit, (iii) Scotch whisky, and (iv) French brandy shall be used.Explanation. - "Foreign Spirit" means spirit manufactured in a licensed distillery of Foreign countries.
(a)"India-made spirit" means plain spirit manufactured in a distillery in India under the supervision of Government, of a strength not less than 50 O.P. and includes India-made foreign spirits.
(b)"Scotch whisky" means spirits obtained by distillation in Scotland from a mash or cereal grains saccharified by the diastase of malt and matured in a bonded warehouse in casks for a period of at least three years.
(c)"French brandy" means brandy made from grapes in France and imported into Nagaland in its original condition.