Section 17A in Rajasthan Public Service Commission (Conditions of Service) Regulations, 1974
17A. [ Allotment of accommodation. [Added vide Notification No. F.8(17)DOP/A-2/73 dated 15.07.75 w.e.f. 06.06.74]
- In respect of allotment of buildings owned or leased or requisitioned by the Government of Rajasthan, the Chairman and Members shall be governed by the rules and orders for the time being applicable to a Secretary to the Government of Rajasthan.]
