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Securities And Exchange Board Of India - Section

Section 1532 in Securities And Exchange Board Of India (Foreign Institutional Investors) Regulations, 1995

1532.

S.O. 918(E), dated 14th November, 1995.- In exercise of the powers conferred by section 30 of the Securities and Exchange Board of India Act, 1992 (15 of 1992) the Board hereby, makes the following regulations, namely:-