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Securities Appellate Tribunal

Carnation Industries Limited & Ors. vs Sebi on 14 December, 2023

BEFORE THE SECURITIES APPELLATE TRIBUNAL
               MUMBAI
                                                             Date : 14.12.2023

                                           Misc. Application No. 1769 of 2022
                                           And
                                           Appeal No. 107 of 2023
Carnation Industries Limited & Ors.                             ..... Appellants

                             Versus

Securities and Exchange Board of India                            ... Respondent

Dr. S. K. Jain, PCS i/b S. K. Jain & Co. for the Appellants.

Ms. Shefali Shankar, Advocate with Mr. Ravishekhar Pandey, Ms.
Rasika Ghate, Advocates i/b. MDP & Partners for the Respondent.



ORDER :

1. Adjourned on the request of the learned counsel for the respondent. List on January 25, 2024.

Justice Tarun Agarwala Presiding Officer Ms. Meera Swarup Technical Member 14.12.2023 PRAMILA Digitally signed by PRAMILA TANAJI TANAJI MISAL Date: 2023.12.15 PTM MISAL 10:35:25 +05'30'