Securities Appellate Tribunal
Carnation Industries Limited & Ors. vs Sebi on 14 December, 2023
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date : 14.12.2023
Misc. Application No. 1769 of 2022
And
Appeal No. 107 of 2023
Carnation Industries Limited & Ors. ..... Appellants
Versus
Securities and Exchange Board of India ... Respondent
Dr. S. K. Jain, PCS i/b S. K. Jain & Co. for the Appellants.
Ms. Shefali Shankar, Advocate with Mr. Ravishekhar Pandey, Ms.
Rasika Ghate, Advocates i/b. MDP & Partners for the Respondent.
ORDER :
1. Adjourned on the request of the learned counsel for the respondent. List on January 25, 2024.
Justice Tarun Agarwala Presiding Officer Ms. Meera Swarup Technical Member 14.12.2023 PRAMILA Digitally signed by PRAMILA TANAJI TANAJI MISAL Date: 2023.12.15 PTM MISAL 10:35:25 +05'30'