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[Cites 0, Cited by 0] [Section 130(3)] [Section 130] [Entire Act]

State of Uttarakhand - Subsection

Section 130(3)(a) in Uttarakhand Panchayati Raj Act, 2016

(a)Any Gram Panchayat, Kshettra Panchayat and Zila Panchayat shall, unless sooner dissolved continue for five years from the date appointed for its first meeting and no longer;