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Union of India - Section

Section 23 in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

23. Pilots to see that vessel and her equipment are in order.

- A pilot before taking charge of an inward or outward bound vessel or shifting of vessel shall enquire from the Master of the Vessel whether the steering gear is connected and in proper working order and direct that both the anchors be ready for letting go.